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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Tripura - Subsection

Section 63(b) in The Tripura Co-operative Societies Rules, 1976

(b)These statements of accounts shall be open to inspection by any member during office hours at the office of the society and the society shall submit within fifteen days from the date of preparation of the statement of accounts, one copy thereof to the auditor appointed by the Registrar for the audit of that society and the other copy to the Co-operative Inspector within whose jurisdiction the society is situated.