Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11C(1)] [Section 11C] [Entire Act]

Union of India - Subsection

Section 11C(1)(a) in The Securities And Exchange Board Of India (Amendment) Act, 2002

(a)the transactions in securities are being dealt with in a manner detrimental to the investors or the securities market; or