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Income Tax Appellate Tribunal - Mumbai

Smt. Sushila Sureshbabu Malge, Mumbai vs Ito , Ward-23(3)(4), Mumbai on 15 February, 2022

IN THE INCOME TAX APPELLATE TRIBUNAL " E" BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JM & SHRI PRASHANT MAHARISHI, AM ITA No.1681/Mum/2020 (A.Y:2012-13) Smt. Sushila Sureshbabu Malge Income-tax Officer, 206, Tulsi Shyam Building 7(3)(2) Teen Hath Naka, Vs. Mumbai Thane (W)-400 605 Appellant Respondent PAN : AJTPM6884A Date of hearing .. 20-12-2021 Date of pronouncement .. 23-12-2021 Date of Corrigendum 15-02-2021 CORRIGENDUM In ITA No.1681/Mum/2020 for Assessment Year 2012-13, pronounced on 23.12.2021, the assessee has submitted a letter dated 13th January, 202, where there is an error in writing the name of authorized representative. Therefore, now following the corrigendum is issued:-

IN THE INCOME TAX APPELLATE TRIBUNAL " E" BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JM & SHRI PRASHANT MAHARISHI, AM ITA No.1681/Mum/2020 (A.Y:2012-13) Smt. Sushila Sureshbabu Malge Income-tax Officer, 206, Tulsi Shyam Building 7(3)(2) Teen Hath Naka, Vs. Mumbai Thane (W)-400 605 Appellant .. Respondent PAN : AJTPM6884A Appellant by .. Shri Anil J Sathe Respondent by .. Shri Milind Chavan This mistake is rectified accordingly.
          Sd/-                                                    Sd/-
  (VIKAS AWASTHY)                                         (PRASHANT MAHARISHI)
  JUDICIAL MEMBER                                          ACCOUNTANT MEMBER
Mumbai, Dated: 15-02-2022 Sudip Sarkar /Sr.PS Copy of the Order forwarded to:
1. The Appellant
2. The Respondent.
3. The CIT (A), Mumbai.
4. CIT
5. DR, ITAT, Mumbai
6. Guard file.

BY ORDER, //True Copy// Assistant Registrar ITAT, MUMBAI Page 2 of 2