Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] Union of India - Subsection Section 114(4) in The Oil Mines Regulations, 2017 (4)A competent person or persons appointed for the purpose shall, once at least in every seven days, make an inspection of all machinery and plant in use, and shall record the result thereof.
