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State of Uttar Pradesh - Section

Section 46 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

46. Power to sell unfashioned wood or timber [Section 51 (1) (a)].

- All unfashioned wood or timber, bearing no marks may be sold at any time by the Forest Officer at the place where it lies stranded or right to collect or dispose such timber may be leased by him, when in his opinion, it is not sufficiently valuable, to be brought to a depot.