Section 10(ii) in The U.P. Kerosene Control Order, 1962
(ii)The licence fee for the issue of licence shall be paid before the licence is issued and the licence fee [*] [Omitted 'for renewal of a licence or' by Notification No. 07/2017/545/29-7-2017-Writ-07/2017, dated 12.10.2017 (w.e.f. 27.12.1962).] for issue of duplicate licence shall be paid along with the application for the [*] [Omitted 'renewal or' by Notification No. 07/2017/545/29-7-2017-Writ-07/2017, dated 12.10.2017 (w.e.f. 27.12.1962).] issue, as the case may be.
