Section 11(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
(1)Under clause (c) of sub-section (2) of section 7 of the Act, all kinds of clinical establishment including 'collection centre' shall provide for a 'patient registration system' to register all the service-recipient as a patient of that clinical establishment and generate and maintain a Service/OPD register thereof containing such particulars as may be notified as a part of mandatory record keeping.
