Section 34 in Jammu and Kashmir Government Business Rules, 2008
34.
The Finance Department shall be consulted before the issue of orders upon all proposals which affect the finances of the State and in particular:(a)proposals to add any post or abolish any post from the public service or to vary the emoluments of any post;(b)proposals to sanction an allowance or special or personal pay for any post or class of posts or to any servant of the Government of the State;(c)proposals involving abandonment of revenue or involving an expenditure for which no provision has been made in the Appropriation Act.
