Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(1A) in Andhra Pradesh Agricultural University Act, 1963 (1A)[ the University shall be a teaching, research,extension and affiliating University.] [Inserted by Act No. 11 of 2017, dated 29.4.2017.]
