Patna High Court - Orders
Abdul Sattar Khan & Ors vs Hafiz Md. Ahshan Khan & Ors on 22 August, 2016
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court MJC No.1540 of 2016 (2) dt.22-08-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.1540 of 2016
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Abdul Sattar Khan & Ors
.... .... Petitioner/s
Versus
Hafiz Md. Ahshan Khan & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Mithilesh Kumar Upadhyay
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
2 22-08-2016Perused the office note dated 19.08.2016.
Defect No.2 is ignored.
So far defect Nos.4 and 6 are concerned, as prayed for by the learned counsel for the petitioners, two weeks time is granted to remove both the defects. Peremptory.
(Mungeshwar Sahoo, J) Saurabh/-
U