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State of Kerala - Section

Section 188A in Kerala Panchayat Raj Act, 1994

188A. [ Technical supervision and inspection. [Added by Act 13 of 1999.]

- The heads of Departments concerned and other technical officers nominated by them may inspect the works and development schemes implemented by any officer of that department under the control of any panchayat and also inspect relevant records pertaining to such works and development schemes, in the manner specified by the Government.]