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[Cites 0, Cited by 1] [Section 209(1)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(1)(c) in The Companies Act, 1956

(c)[ the assets and liabilities of the company; [and] [Substituted by Act 65 of 1960, Section 60, for sub-Section (1) (w.e.f. 28.12.1960). ]