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Himachal Pradesh High Court

Ruchi Raj Thakur vs . Nlu Shimla on 30 December, 2024

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Ruchi Raj Thakur Vs. NLU shimla CWP No. 926 of 2018 30.12.2024 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Sohial Khan, Advocate, for the petitioner. Mr. Rajesh Kumar Parmar, Advocate for the respondent.

CMP No. 25845 of 2024 Learned counsel for the petitioner seeks permission to withdraw this application at this stage. permission granted. Application is accordingly dismissed as withdrawn.

Jyotsna Rewal Dua Judge December 30, 2024 (R.Atal)