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[Cites 0, Cited by 0] [Section 326(2)] [Section 326] [Entire Act]

State of Andhra Pradesh - Subsection

Section 326(2)(s) in Andhra Pradesh Municipalities Act, 1965

(s)as to the procedure to be followed in the making of a layout and forming of street or road and the setting apart of areas for public purposes and for determining the information and plans to be submitted with the applications for permission to make layouts and form streets or roads and set apart areas for public purposes and for regulating the level and width of public streets or roads and the height of buildings abutting thereon.