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State of Karnataka - Section

Section 4 in Karnataka Universities of Agricultural Sciences Act, 1963

4. Objects of the University.

- The University shall be deemed to be established and incorporated for the following purposes, namely:-
(a)making provision for imparting education in different branches of study particularly agriculture, horticulture, veterinary and animal science, fisheries, agricultural engineering, home economics and other allied sciences;
(b)furthering the advancement of learning and research, particularly in agricultural and other allied sciences;
(c)undertaking the extension of such sciences to the rural people of the State; and
(d)such other purposes as the State Government may, by notification in the official Gazette, specify.