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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Legislators Hostel (Accommodation) Rules, 1969

(2)[ Guests of Members accommodated in their room between 8.00 p.m. and 8.00 a.m. shall be charged at Rs. 2.50 per head per day:] [Vide G.O. Ms. No. 307, Public (Establishment), dated the 7th March 1973.]Provided that the number of such guests shall not exceed two at a time:Provided further that no guests shall be allowed to stay in the rooms when Legislature is not in session.