Bombay High Court
Anandakumar Locximidass Colopo Alias ... vs M/S. Gkb Optolab Pvt. Ltd., Rep. By Its ... on 13 August, 2025
2025:BHC-GOA:1503
2025:BHC-GOA:1503
MCA 168 of 2025
Jose
IN THE HIGH COURT OF BOMBAY AT GOA
MISC.CIVIL APPLICATION NO.168 OF 2025
IN
CIVIL REVISION APPLICATION NO.1636 OF 2024 (F)
ANANDAKUMAR LOCXIMIDASS COLOPO
ALIAS ANANDKUMAR LAXMIDAS KHALAP
AND 2 ORS ... APPLICANTS
Versus
M/S. GKB OPTOLAB PVT. LTD., REP.
BY ITS DIRECTOR NEERAJ GUPTA AND
ANR ... RESPONDENTS
Mr. J. A. Lobo with Ms. Nicole Mayekar, Advocates for the
Applicants.
Mr. Y.V. Nadkarni with Ms. Simran Khadilkar, Advocates for
Respondent No.1.
CORAM:- VALMIKI MENEZES, J.
DATED :- 13th August, 2025 P.C.:
1. The application to condone the delay of 18 days for bringing the legal representatives of the deceased Applicant No.1 on record, is allowed.
2. Application stands disposed of.
3. The cause title may be amended forthwith to incorporate the names of the legal representatives of deceased Applicant No.1.Page 1 of 2
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4. The Wakalatnama of the said legal representatives to be filed within a week from today.
5. List the Civil Revision Application after registration on 11.09.2025.
VALMIKI MENEZES, J.
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