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[Cites 0, Cited by 0] [Section 452(1)] [Section 452] [Entire Act]

State of Tamilnadu - Subsection

Section 452(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)any refusal by the Commissioner to approve a building site under section 275 to grant permission to construct or reconstruct building under section 276 or 290;