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State of Maharashtra - Section

Section 11 in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

11. Action to be taken when meter is out of order.

- If, on examination, any meter is found to be out of order, the quantity of water consumed during the period commencing on the date of the last reading and ending on the date on which the meter is repaired or a new meter is installed, shall be calculated on the basis of the average consumption during the period immediately before such examination of which the reading has been taken or of the corresponding period of the previous year or any period during which, in the opinion of the Executive Engineer, the consumption was most likely to be similar and of these that whichever is more shall be charged.