Section 43(3) in Professor Jayashankar Telangana State Agricultural University Act, 1963
(3)The compensation payable by the University to Acharya N.G. Ranga Agricultural University in respect of the transfer and vesting of the properties and assets, and the devolution of liabilities and obligations, under sub-section (2) shall be such, as prescribed in the Andhra Pradesh State Reorganization Act, 2014 (Act No.6 of 2014).
