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State of Telangana - Section

Section 17 in Telangana Public Examinations (Prevention of Malpractices and Unfair Means) Act, 1997

17. Repeal of Ordinance 7 of 1997.

- The Andhra Pradesh Public Examinations (Prevention of Malpractices and Unfair means) Ordinance, 1997 is hereby repealed.