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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(1) in The Jammu and Kashmir Energy Conversation Act, 2011

(1)The Bureau shall effectively co-ordinate with designated consumers, designated agencies and other agencies, recognize and utilize the existing resources and infrastructure, in performing the functions assigned to it by or under the Act.