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Andhra Pradesh High Court - Amravati

M. Munikrishna Reddy vs P. Vidyasagar Reddy on 11 July, 2025

Author: K Suresh Reddy

Bench: K Suresh Reddy

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                           (SHOW CAUSE NOTICE BEFORE ADMISSION)I {`
              lN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                             FRIDAY, THE ELEVENTH DAY OF JULY                   I.I

                              TWO THOUSAND AND TWENTY FIVE
                                          :PRESENT:

                    THE HONOURABLE SRI JUSTICE K SURESH REDDY
                           CIVIL REVISION PETITION NO: 1658 OF 2025

       Between:
       M. Munikrishna Reddy, S/o. Late C.Munaswamy, aged about 78 Years, Hindu,
       Business, residing at D.No.71-173, Kummara Street, Chittoor Town and

       District

                                                      ... Petitioner/Petitioner/Plaintiff
                                             AND

          1. P. Vidyasagar Reddy, S/o: Late P. Sivarama Reddy, aged about 59

              years, Hindu, Cultivation, residing at Periambadi Village and Post,
              Yadamari Mandal, Chittoor District.

          2. P.Chendhamarai, W/ o. late P. Amaranadha Reddy, aged about 68

              years, H-lndu, House wife, resident of Periambadi Village and Post,
              Yadamari Mandal, Chittoor District.

          3. P.Vanajakshamma, W/ o P. Sivarama Reddy, aged 80 years, Hindu,
              resident of Periambadi Village and Post, Yadamari MandaI Chit{oor
              Distr'lct.

          4. Smt.L.Ramadevi, W/ o. S.V.Lakshminarayana D/o. Late P.Sivarama
              Reddy, aged about 65 years, Hindu, House wife residing at No. 18,
              Guruswamy Mudaliar Road, Chennai.
          5. Smt. Vijayanthi Reddy, D/o P. Nithyananda Reddy, aged 55 years,
              resident of Ponniamman Kovil Street, Chittoor.

          6. P. Vinod Reddy, S/o. P.Nithyananda Reddy, aged about 53 years,
              Hindu, Resident of Ponniamman Kovil Street, Chittoor.

          7. Sheela Reddy, D/o.P.Nithyananda Reddy, aged about 50 years-, Hindu,
              Resident of Pormiamman KoVil street, chittoor District.
                                                                                     I


    8. P. Sulochanamma, w/o Manohar Reddy, aged about 69 years, Hindu,
          Chithapara Village and Post Gudipala MandaI, Chittoor District.

    9. P. Srinivas Varaprasad Reddy, S/o Late P. Manohara Reddy, aged
          about 53 years, Hindu, Ch.ithapara Village and Post, GudI'Pala Mandal,
          Chittoor District.

    10.            P. Sridhar Reddy, S/ o Late P. Manohar Reddy, aged about 50

          years, Hindu, residing at Chithapara Village and Post, Gudipala Mandal,
          Chittoor District.

    ll.          P. Sreekar Reddy, S/o Late P. Manohar Reddy, aged about 47

          years, HI'ndu, R/o chithapara village and Post, Gudipala MandaI,
          Chittoor District.

                                                  ...Respondents/Respondents/
                                                                       Defendants
                  WHEREAS the Petitioner above named through his Advocate
SRI N RANGA REDDY presented this Petition under Article 227 of the
Constitution of India, praying that in the cI-rCumStanCeS Stated in the grounds

filed herein, the High Court may be pleased to allow the above Civil Revision
Petition by setting aside the Docket Order dated 2.7.2025 pass6d in I.A.No.
118 of 2025 in O.S.No. 50 of 2025 on the file of Court of Addl'tional Civil Judge

(Senior Division), Chittoor District, by directing the court of Additional Civil
Judge (Senior Division), Chittoor District to forthwith take up the I.A No.118 of

2025 .in O S No. 50 of 2025 for hearing and grant interim injunction in favour of
the petitioner in respect of suit schedule property, in the interests of justice.

                 AND WHEREAS the High Court upon perusing the petition and
memorandum of grounds filed herein and upon hearI-ng the arguments Of Sri N
RANGA REDDY Advocate for the Petitioner, directed issue of notice to the
Respondents herein to show cause as to why this CIVIL REVISION PETITION
should not be admitted.
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    You v'lz:

           1. P'. Vidyasagar Reddy, S/o. Late P. Sivarama Reddy, aged about 59

                 years, Hindu,-Cultivation, residing at Periambadi Village and Post,
                 Yadamari Mandal, Chjttoor District.

           2. I P.Chendhamarai, W/ o. late P. Amaranadha Reddy, aged about 68

                 years, Hindu, House wife, resident of Periambadi Village and Post,
                 Yadamar'l MandaI, Chittoor District.

           3. P.Vanajakshamma, W/ o P. Sivarama Reddy, aged 80 years, Hindu,
                 resident of periambadi Village and Post, Yadamari Mandal Chittoor
           `      District.

           4. Smt.L.Ramadevi, W/ a. S.V.Lakshminarayana D/o. Late P.Sivarama
                 Reddy, aged about 65 years, Hindu, House wife residing at No.18,
                 Guruswamy Mudaliar Road, Chennai.
           5. Smt. Vijayanthi Reddy, D/o P. Nithyananda Reddy, aged 55 years,
                 resident of Ponniamman Kovil Street, Chittoor.
           6. P. Vinod Reddy, S/o. P.Nithyananda Reddy,` aged about 53 years,
                 H-lndu, Resident of Ponniamman Kovil Street, Chittoor.

           7. Sheela Reddy, D/o.P.Nithyananda Reddy, aged about 50 years,
                 Hindu, Resident of Pormiamman Kovil Street, Chittoor District.

           8. P. Sulochanamma, W/o Manohar Reddy, aged about 69 years,
                 Hindu, Chithapara Villagel and Post, Gudipala Mandal, Chittoor

                 District. '

           9. P. Srinivas Varaprasad''Reddy, S/o Late P. Manohara Reddy, aged
                 about 53 years, Hindlj, Chithapara Village and Post, Gudipala
                . Mandal, Ch'lttoor District

           10.        P. Sridhar Reddy, S/`o Late P. Manohar Reddy, aged about 50

                 years, Hindu, residing tat Chithapara Village and Post, Gudipala
                 Mandal, Chittoor District.

           ll.       P. Sreekar Reddy, S/o Late P. Manohar Reddy, aged about47

                 years, Hindu, R/o Chithapara Village and Post, Gudipala Mandal,
                 Chittoor District.
  are .be and hereby directed to show cause either appearing in person or
 through an Advocate, as to why in the circumstances set out in the petition
 and the grounds filed therewI'th      (copy enclosed) this CIVIL REVISION

 PETITION should not be admitted, on or before o1.08.2025, on whI-Ch date the

Case Stands posted for hearing.
IANO:1 OF 2025

               Petition under Order 39 Rules 1 & 2 with Section 151 CPC is
filed praying that I-n the circumstances stated in the memorandum of grounds
filed in support of the petition, the HI-gh Court may be pleased to grant interim

injunction in favour of the petitioner, restraining the Respondents, theI-r' men,

and agents from in any way interfering wl-th the peaceful possession and
enjoyment of the petitioner over the plaint schedule property or evicting him
therefrom, pending disposal of CRP No.1658 of 2025, on the file of the High
Court.

The Court made the following: ORDER
     f£Notice before Admission.

         Learned counsel for the petitioner is permitted to take out
Personal      notice   to   the   respondents     by   Registered   -Post   with
Acknowledgment Due and to file proof of service into the Registry by
01.08-2025.

         Post on 01.08.2025. Till then, sfafus qt,a obtaining as on today
shall be maintained by both therparties."
                                                       I        Sd/-U. SKI DEVi



                                  //TRUE COPY//
                                                            S+ECTION OFFICER
                                                  For,
To,
  1. P. Vidyasagar Reddy, S/o. Late P. Sivarama Reddy, aged about 59

      years, Hindu, Cultivation, {residing at periambadi village and Post,
      Yadamari MandaI, Chittoor District.
 a




         2. P.Chendhamarai, w/ o. late p. Amaranadha Reddy, aged about 68

               years, Hindu, House wife, resident of Periambadi Village and Post,
               Yadamari Mandal, Chittoor District.

         3. P.VanaJ-akShamma, W/ o P. Sivarama Reddy, aged 80 years, Hindu,
               resident of Periambadi Village and Post, Yadamari Mandal Chittoor
               Dist'rict,

         4. Smt.L.Ramadevi, W/ o. S.V.Lakshminarayana D/o. Late P.Sivarama
               Reddy, aged about 65 years, Hindu, House wife residin.g at No. 18,
               Guruswamy Mudaliar Road, Chennai.
         5. Smt. Vijayanthi Reddy, D/o P. Nithyananda Reddy, aged 55 years,
               resident of Ponniamman KdVil Street, Chittoor.
         6. P. Vinod Reddy, S/o. P'.Nithyananda Reddy, aged about 53 years,
               Hindu, Resident of Ponniamman KoviI Street, Chittoor.

         7. Sheela Reddy, D/o.P.Nithyananda Reddy, aged about 50 years, Hindu,
               Resident of Pormiamman K6viI Street, Chittoor District.
         8. P. Sulochanamma, W/o Manohar Reddy, aged about 69 years, Hindu,
               Chithapara Village and Post, Gudipala Mandal, Chittoor District.

         9. P. Srinivas Varaprasad Reddy, S/o Late P. Manohara R-eddy, aged
               about 53 years, Hindu, Chithapara Village and Post, Gudipala MandaI,
               Chittoor District.

         10.             P. Sridhar Reddy, S/ o Late P. Manohar Reddy, aged about 50

               years, Hindu, residing at Chithapara Village and Post, Gudipala Mandal,
               Chittoor District.

         ll.            P. Sreekar Reddy, S/6 Late P. Manohar Reddy, aged about 47

               years,    Hindu,     R/o Chithapara Village and Post, Gudipala Mandal,
               chittoor District. (Addresses 1 to 3 by RPAD)
         12.            One CC to SRl. N RANGA REDDY, Advocate [OPUC]
         13.            One spare copy
    KN
  HIGH COURT




 KSR,J




DATED:ll/07/2025




POST ON 01.08.2025




NOTICE BEFORE ADMISSION


CRP.No.1658 of 2025




Status quo




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