Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Punjab - Subsection

Section 119(5) in The Punjab Panchayati Raj Act, 1994

(5)Animal Husbandry, Dairying and Poultry. -
(i)maintenance of veterinary and animal husbandry services;
(ii)improvement of breed of cattle, poultry and other livestock;
(iii)promotion of dairying, farming, poultry and piggery ; and
(iv)prevention of epidemics and contagious diseases.