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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 38(1)(a) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008

(a)the Securities and Exchange Board of India (Procedure for Holding Enquiry by Enquiry Officer and imposing Penalty) Regulations, 2002; and