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State of Tamilnadu - Section

Section 18 in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971

18. Land acquired to vest in Government free from all encumbrances.

- When a notice under section 17 is published in the Tamil Nadu Government Gazette, the land to which the said notice relates shall, on and from the date on which the notice is so published, vest absolutely in the Government free from all encumbrances.