Punjab-Haryana High Court
Tara Chand vs Sh. J.P. Singh on 14 December, 2010
Author: Hemant Gupta
Bench: Hemant Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
COCP No. 2072 of 2010
Date of decision:- 14.12.2010
Tara Chand
....Petitioner
Vs.
Sh. J.P. Singh, Director and another.
....Respondents
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
Present:- Mr. R.K. Arora, Advocate,
for the petitioners.
Mr. S.S. Sahu, AAG, Punjab.
HEMANT GUPTA, J (ORAL)
****** Learned counsel for the petitioner states that in view of the reply filed on behalf of the respondents, the present contempt petition is rendered infructuous.
In view of the said fact, the present contempt petition is disposed of as having been rendered infructuous.
(HEMANT GUPTA) 14.12.2010 JUDGE aj