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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(B) in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(B)[ To fill up management seats (15%): [Substituted by Notification No. G.O.Ms. No. 48, dated 12.7.2004 (w.e.f. 11.6.2003).] - 15% of the Management seats shall be filled up by the Management, keeping them open to all the eligible candidates for admission including candidates belonging to other States and Union Territories of India and the Non-Residents of India on the basis of either Rank obtained at EAMCET conducted by the State or EAMCET-AC conducted by Association of Colleges or Rank obtained at All India Engineering Entrance Examination conducted by the Central Board of Secondary Education. The vacant seats, if any may be filled up with candidates securing marks in the qualifying examination not less than 50% of marks in aggregate or in Group Subjects by ensuring merit and transparency.]