Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] NCT Delhi - Subsection Section 80(4) in The Delhi Co-Operative Societies Act, 2003 (4)The Registrar shall dispose of the appeal within a period of one hundred and twenty five days whose decision shall be final.
