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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 195 in The Manipur Municipalities Act,1994.

195. Power and duties of police in respect of offences.-

Every police officer shall give immediate information to the municipality of an offence coming to his knowledge which has been committed against this Act or against any rules or bye-laws made thereunder, and shah be bound to assist all members, officers and employees of the municipality in the exercise of their lawful duty.