Supreme Court - Daily Orders
Balaji Steel Trade vs Fludor Benin S.A on 12 August, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.31 COURT NO.6 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration No(s). 65/2023
BALAJI STEEL TRADE Petitioner(s)
VERSUS
FLUDOR BENIN S.A & ORS. Respondent(s)
[PART HEARD MATTER]
IA No. 16806/2024 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 10694/2024 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 242054/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 148516/2024 - EXEMPTION FROM FILING O.T. IA No. 10695/2024 - EXEMPTION FROM FILING O.T. IA No. 242056/2023 - EXEMPTION FROM FILING O.T. IA No. 264057/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 148515/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 245634/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 12-08-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR For Petitioner(s) :Mr. Devadatt Kamat, Sr. Adv.
Mr. S. S. Shroff, AOR Ms. Shruti Sabharwal, Adv. Mr. Nishant Doshi, Adv.
Mr. Hruday Pavan, Adv.
Mr. Harsh Pandey, Adv.
Mr. Anirveda Sharma, Adv.
For Respondent(s) :Mr. Nakul Dewan, Sr. Adv.
Mr. Vijayendra Pratap Singh, Adv. Mr. Abhijnan Jha, AOR Ms. Urvashi Misra, Adv.
Mr. Arnab Ray, Adv.
Ms. Sadhvi Chhabra, Adv.
Signature Not VerifiedMs. Shailaja Rawal, Adv.
Digitally signed by KAPIL TANDON Date: 2025.08.13 18:25:01 ISTReason: Mr. Susshil Daga, Adv.
Mr. Pallav Mongia, AOR Mr. Anurag Kalavatiya, Adv.
1 of 2 Mr. Chitransh Mathur, Adv.
Mr. Anubhav Mishra, Adv.
Ms. Parul Singhal, Adv.
UPON hearing the counsel the Court made the following O R D E R List for final disposal on 14.08.2025.
(KAPIL TANDON) (RANJANA SHAILEY) COURT MASTER (SH) ASSISTANT REGISTRAR 2 of 2