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[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(1) in The Assam Cattle Preservation Act, 1950

(1)For the purpose of enforcing the provisions of this Act, the Veterinary Officer or any person authorised by the Veterinary Officer in this behalf, shall have power to enter and inspect any premises within the local limits of his jurisdiction where he has reason to believe that an offence under this Act has been or is likely to be committed.