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[Cites 0, Cited by 0] [Section 708] [Entire Act]

Bengal Presidency - Subsection

Section 708(g) in Police Regulations, Bengal , 1943

(g)When remittances are sent by steamers, the weight of each box shall be taken and noted at the time of its receipt on board the steamer. This shall be done in the presence of the agent (if there be one) accompanying the treasure on the part of the treasurer.