Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 134 in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

134. By whose sanction sale shall be final.

- Every sale or immovable property shall be finally concluded by the sanction of the Collector and that of movable property by the sanction of the officer empowered by the Collector by a general or special order.