Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 199] [Entire Act] State of Tamilnadu - Subsection Section 199(1) in Tamil Nadu Panchayats Act, 1994 (1)The Government may appoint such officers as may be required for the purpose of inspecting or superintending the operations of all or any of the Panchayats constituted under this Act.