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Supreme Court - Daily Orders

The State Of Goa vs Reliance Infrastructure Ltd. Thr. ... on 22 November, 2021

Bench: Vineet Saran, Aniruddha Bose

     ITEM NO.18                    Court 9 (Video Conferencing)                SECTION IX

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                      No(s).   16778/2021

     (Arising out of impugned final judgment and order dated 08-03-2021
     in COMAP No. 12/2019 passed by the High Court Of Judicature At
     Bombay At Goa)

     THE STATE OF GOA                                                       Petitioner(s)

                                                       VERSUS

     RELIANCE INFRASTRUCTURE LTD.
     THR. MANAGING DIRECTOR                                               Respondent(s)

     (FOR ADMISSION )

     Date : 22-11-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE VINEET SARAN
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)                   Mr.   Tushar Mehta, SG
                                         Ms.   Ruchira Gupta, Adv.
                                         Mr.   Shishir Deshpande, AOR
                                         Mr.   Anurag Sharma, Adv.
                                         Ms.   Nancy Shah, Adv.

     For Respondent(s)                   Mr.   Mahesh Agarwal, Adv.
                                         Ms.   Niyati Kohli, Adv.
                                         Mr.   Rishabh Parikh, Adv.
                                         Mr.   E. C. Agrawala, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Tag along with SLP(C) No. 8493/2021.

(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) Signature Not Verified (BRANCH OFFICER) AR-CUM-PS Digitally signed by SUNIL KUMAR Date: 2021.11.22 16:50:01 IST Reason: