Supreme Court - Daily Orders
The State Of Goa vs Reliance Infrastructure Ltd. Thr. ... on 22 November, 2021
Bench: Vineet Saran, Aniruddha Bose
ITEM NO.18 Court 9 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16778/2021
(Arising out of impugned final judgment and order dated 08-03-2021
in COMAP No. 12/2019 passed by the High Court Of Judicature At
Bombay At Goa)
THE STATE OF GOA Petitioner(s)
VERSUS
RELIANCE INFRASTRUCTURE LTD.
THR. MANAGING DIRECTOR Respondent(s)
(FOR ADMISSION )
Date : 22-11-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Tushar Mehta, SG
Ms. Ruchira Gupta, Adv.
Mr. Shishir Deshpande, AOR
Mr. Anurag Sharma, Adv.
Ms. Nancy Shah, Adv.
For Respondent(s) Mr. Mahesh Agarwal, Adv.
Ms. Niyati Kohli, Adv.
Mr. Rishabh Parikh, Adv.
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag along with SLP(C) No. 8493/2021.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) Signature Not Verified (BRANCH OFFICER) AR-CUM-PS Digitally signed by SUNIL KUMAR Date: 2021.11.22 16:50:01 IST Reason: