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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(7)(b) in The West Bengal Taxation Tribunal Act, 1987.

(b)such amount of tax, if any, involved in the matter or such amount of security as may be deemed adequate by the Tribunal to safeguard the interest of State revenue, is paid or furnished by the applicant; and