Supreme Court - Daily Orders
Commissioner Of Central Excise Lucknow vs M/S. Nps Power Industries on 26 October, 2020
Author: V. Ramasubramanian
Bench: V. Ramasubramanian
ITEM NO.24 Court 13 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.12217-12218/2018
COMMISSIONER OF CENTRAL EXCISE LUCKNOW Appellant(s)
VERSUS
M/S. NPS POWER INDUSTRIES Respondent(s)
Date : 26-10-2020 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
[IN CHAMBERS]
For Appellant(s) Ms. Sunita Sharma, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Gaurav, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters after four weeks.
(RACHNA) (DIPTI KHURANA)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Rachna
Date: 2020.10.26
16:10:44 IST
Reason: