Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(ii) in The Assam Rifles Rules, 2010

(ii)prevent trans-border crimes, smuggling, unauthorised entry into or exit from the territory of India and any other illegal activity;