Section 2(i) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998
(i)"Leprosy cured ,persons" means any person who has been cured of leprosy butts suffering from:-(i)Loss of sensation in hands or feet as well as loss of sensation and paresis in the eye and eyelid but with the manifest deformity;(ii)manifest deformity and paresis but having sufficient mobility in their hands and feet to enable them to engage in normal economic activity;(iii)extreme physical deformity as well as advanced age which prevents him from undertaking any gainful occupation; and the expression "Leprosy cured" shall be construed accordingly;
