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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2) in The Gujarat Diseases of Animals (Control) Act, 1963

(2)All the animals inspected or detained at a quarantine station shall be liable-
(a)to be vaccinated against any scheduled disease if in the opinion of the officer in charge of such station it is necessary so to do; and
(b)to be marked in the prescribed manner.