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Supreme Court - Daily Orders

Gurdial Singh (Dead) Thr. Lr. vs Jagir Kaur (Dead) on 27 April, 2023

Bench: Pankaj Mithal, Sanjay Kumar

     ITEM NO.108                          COURT NO.14                 SECTION IV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   3509-3510/2010

     GURDIAL SINGH (DEAD) THR. LR.                                 Appellant(s)

                                                VERSUS

     JAGIR KAUR (DEAD) & ORS.                                      Respondent(s)


     (IA No. 96580/2020 - EXEMPTION FROM FILING O.T.)

     Date : 27-04-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE PANKAJ MITHAL
                         HON'BLE MR. JUSTICE SANJAY KUMAR

     For Appellant(s)               Ms. Jyoti Mendiratta, AOR (N/P)

     For Respondent(s)              Mr. Bhaskar Y. Kulkarni, AOR (N/P)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

None appears for either of the parties.

Adjourned by two weeks.

(RADHA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.04.27 16:46:44 IST Reason: