Supreme Court - Daily Orders
Gurdial Singh (Dead) Thr. Lr. vs Jagir Kaur (Dead) on 27 April, 2023
Bench: Pankaj Mithal, Sanjay Kumar
ITEM NO.108 COURT NO.14 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3509-3510/2010
GURDIAL SINGH (DEAD) THR. LR. Appellant(s)
VERSUS
JAGIR KAUR (DEAD) & ORS. Respondent(s)
(IA No. 96580/2020 - EXEMPTION FROM FILING O.T.)
Date : 27-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) Ms. Jyoti Mendiratta, AOR (N/P)
For Respondent(s) Mr. Bhaskar Y. Kulkarni, AOR (N/P)
UPON hearing the counsel the Court made the following
O R D E R
None appears for either of the parties.
Adjourned by two weeks.
(RADHA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.04.27 16:46:44 IST Reason: