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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(iv) in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers) Regulations, 2007

(iv)has acquired such financial or other interest as is likely to affect pre-judicially his functioning as Ombudsman; or