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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4)(a) in The Madurai City Municipal Corporation Act, 1971

(a)a house, out-house, stable, latrine, godown, shed, hut and any other structure whether of masonry, bricks, mud, wood, metal or any other material whatsoever;