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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2)(i) in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971

(i)who (not being person belonging to a nomadic Tribe) does not reside within a radius of eight kilometres of the allotable land, or