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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(xiii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xiii)Acquire land and dispose off any movable or immovable property for the purpose of efficiently carrying out its duties.