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Union of India - Section

Section 6 in The Amla Grading and Marking Rules, 2008

6. Method of packing.

(1)Amla dried and its powder shall be packed only in sound, clean and dry containers made of jute or cloth with suitable inner linings od food grade material, laminated polyethylene or poly propylene or high density polyethylene bags, pouches or any other packaging material duly approved by the Agricultural Marketing Adviser or any officer authorized by him in this behalf;
(2)The container shall be free from any insect infestation or fungus contamination and also free from any undesirable or obnoxious smell.
(3)Amla dried or powder shall be packed in such a way as to protect the produce properly. The container shall be securely closed and sealed in a manner approved by the Agricultural Marketing Adviser or an officer authorized by him in this behalf.
(4)The materials used inside the package must be new, clean and of such a quality as to avoid causing any external or internal damage to the produce.
(5)The use of materials particularly of paper or stamps bearing trade specifications is permitted provided the printing or labeling has been done with non toxic ink or glue.
(6)Each package shall contain Amla dried or powder of one grade designation only. Suitable number or small packets of Amla dried or powder containing graded material of the same lot or batch and grade designation may be packed in a master container such as jute bags, wooden cases, cardboard cartons etc., with details on master containers.
(7)Amla dried or powder shall be packed in the pack sizes as per instructions of Agricultural Marketing Adviser issued from time to time.