Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(1) in The Bharathiar University Act, 1981

(1)There shall be a Standing Committee on Academic Affairs of the University [* * *] [Omitted by Tamil Nadu Act 20 of 1985.] which shall, subject to the provisions of this Act, the statutes and the ordinances co-ordinate and exercise general supervision over the academic affairs of the University.