Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Sikkim - Subsection Section 2(v) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006 (v)" Board of Governors" means the Board ref Governors of the University constituted under section 20 of the Act ;
