Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 19 in The Himachal Pradesh Roadside Land Control Act, 1968

19. Bar of jurisdiction of civil courts.

- No civil courts shall have any jurisdiction to entertain or decide any question relating to matters falling under this act or the rules made thereunder.